Mohd. Aakil And 2 Ors. vs State Of U.P. And Another
2014 Latest Caselaw 8566 ALL

Citation : 2014 Latest Caselaw 8566 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Mohd. Aakil And 2 Ors. vs State Of U.P. And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- APPLICATION U/S 482 No. - 45839 of 2014
 

 
Applicant :- Mohd. Aakil And 2 Ors.
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Shams Uz Zaman
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Sudhir Agarwal,J.

Learned counsel for the applicant states that he does not want to press this application and it may be dismissed as not pressed.

The application is accordingly dismissed as not pressed.

Order Date :- 13.11.2014

SKS

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