Hari Shankar Singh And Anr. vs The State Of U.P Thru Secy., Home ...
2014 Latest Caselaw 8554 ALL

Citation : 2014 Latest Caselaw 8554 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Hari Shankar Singh And Anr. vs The State Of U.P Thru Secy., Home ... on 13 November, 2014

Bench: Vishnu Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- U/S 482/378/407 No. - 2360 of 2012
 

 
Applicant :- Hari Shankar Singh And Anr.
 
Opposite Party :- The State Of U.P Thru Secy., Home Lucknow And Ors.
 
Counsel for Applicant :- Nishant Shukla,Arvind Kumar Tiwari,Rajesh Bahadur Singh Rath
 
Counsel for Opposite Party :- Govt. Advocate,Prabhakar Tiwari
 

 
Hon'ble Vishnu Chandra Gupta,J.

Allowed.

For orders, see my order of date passed in Criminal Misc. Application (U/s 482, Cr.P.C.) No.2653 of 2010 (Hari Shankar Singh and others Vs. State of U.P. and others).

Order Date :- 13.11.2014

GSY

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