Modi vs State Of U.P.
2014 Latest Caselaw 8534 ALL

Citation : 2014 Latest Caselaw 8534 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Modi vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 38980 of 2014
 

 
Applicant :- Modi
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jai Narain
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 13.11.2014

Ajay

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