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Smt Anjula Verma vs Smt Rani Devi & Others
2014 Latest Caselaw 8523 ALL

Citation : 2014 Latest Caselaw 8523 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Smt Anjula Verma vs Smt Rani Devi & Others on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 210 of 2007
 

 
Appellant :- Smt Anjula Verma
 
Respondent :- Smt Rani Devi & Others
 
Counsel for Appellant :- R.P. Dubey
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appears to press this appeal. 

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

 

 

 
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