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Azharuddin vs State Of U.P.
2014 Latest Caselaw 8519 ALL

Citation : 2014 Latest Caselaw 8519 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Azharuddin vs State Of U.P. on 13 November, 2014
Bench: Ramesh Sinha



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 25884 of 2014
 

 
Applicant :- Azharuddin
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- N.I. Jafri
 
Counsel for Opposite Party :- Govt. Advocate,Anandji Mishra,K.K.Pandey
 

 
Hon'ble Ramesh Sinha,J.

The case is passed over on the illness slip of Sri Anandji Mishra, learned counsel for the complainant, list after in the next cause list.

Order Date :- 13.11.2014

Ajay

 

 

 
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