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Sant Ram & Others vs Sukh Nandan
2014 Latest Caselaw 8504 ALL

Citation : 2014 Latest Caselaw 8504 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Sant Ram & Others vs Sukh Nandan on 13 November, 2014
Bench: Sudhir Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 301 of 2008
 

 
Appellant :- Sant Ram & Others
 
Respondent :- Sukh Nandan
 
Counsel for Appellant :- K.K.Tiwari
 

 
Hon'ble Sudhir Agarwal,J.

Called in revised. None appeared to press this appeal.

Dismissed for want of prosecution.

Order Date :- 13.11.2014

SKS

 

 

 
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