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Kashi Ram & Others vs State Of U.P. & Another
2014 Latest Caselaw 8500 ALL

Citation : 2014 Latest Caselaw 8500 ALL
Judgement Date : 13 November, 2014

Allahabad High Court
Kashi Ram & Others vs State Of U.P. & Another on 13 November, 2014
Bench: Rajiv Sharma, Dinesh Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 700 of 2002
 

 
Appellant :- Kashi Ram & Others
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- J.N. Sharma
 
Counsel for Respondent :- A.K. Misra,Mahendra Pratap
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dinesh Gupta,J.

Allowed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.

Order Date :- 13.11.2014

lakshman

 

 

 
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