Rajendra Dutt Sharma Alias ... vs State Of U.P. & Others
2014 Latest Caselaw 8497 ALL

Citation : 2014 Latest Caselaw 8497 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Rajendra Dutt Sharma Alias ... vs State Of U.P. & Others on 13 November, 2014

Bench: Rajiv Sharma, Dinesh Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 3
 

 
Case :- FIRST APPEAL No. - 812 of 2003
 

 
Appellant :- Rajendra Dutt Sharma Alias Rajendra Pal & Another
 
Respondent :- State Of U.P. & Others
 
Counsel for Appellant :- Surendra Tiwari,Shiv Sagar Singh
 

 
Hon'ble Rajiv Sharma,J.

Hon'ble Dinesh Gupta,J.

Allowed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.

Order Date :- 13.11.2014

lakshman

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