Veeri Singh vs State Of U.P. And 4 Others
2014 Latest Caselaw 8468 ALL

Citation : 2014 Latest Caselaw 8468 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Veeri Singh vs State Of U.P. And 4 Others on 13 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 14 of 2014
 

 
Applicant :- Veeri Singh
 
Opposite Party :- State Of U.P. And 4 Others
 
Counsel for Applicant :- J.P. Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri J.P. Pandey, learned counsel for the appellant.

List in the next cause list.

Order Date :- 13.11.2014

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