Shatrughan Prasad Shukla vs Smt. Sumitra Devi & Others
2014 Latest Caselaw 8456 ALL

Citation : 2014 Latest Caselaw 8456 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Shatrughan Prasad Shukla vs Smt. Sumitra Devi & Others on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- SECOND APPEAL DEFECTIVE No. - 142 of 2007
 

 
Appellant :- Shatrughan Prasad Shukla
 
Respondent :- Smt. Sumitra Devi & Others
 
Counsel for Appellant :- P.P. Chaudhary
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list this case in the next cause list.

Order Date :- 13.11.2014

SKS

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