Citation : 2014 Latest Caselaw 8445 ALL
Judgement Date : 13 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 3 Case :- FIRST APPEAL No. - 925 of 2000 Appellant :- G.D.A., Ghaziabad Respondent :- Smt. Krishna Devi And Others Counsel for Appellant :- Ajay Kumar Misra,Ajeet Kumar,Mahendra Pratap Counsel for Respondent :- Sanjai Srivastava,S.C. Verma Hon'ble Rajiv Sharma,J.
Hon'ble Dinesh Gupta,J.
Dismissed vide our order of date passed on separate sheets, contained in First Appeal No.910 of 2000.
Order Date :- 13.11.2014
lakshman
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!