Uma Shanker Bajpai And Another vs Dinesh Kumar And Another
2014 Latest Caselaw 8441 ALL

Citation : 2014 Latest Caselaw 8441 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Uma Shanker Bajpai And Another vs Dinesh Kumar And Another on 13 November, 2014

Bench: Sudhir Agarwal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 34
 

 
Case :- TRANSFER APPLICATION (CIVIL) No. - 195 of 2013
 

 
Applicant :- Uma Shanker Bajpai And Another
 
Opposite Party :- Dinesh Kumar And Another
 
Counsel for Applicant :- Ajit Kumar
 
Counsel for Opposite Party :- Bipin Kumar Saxena,V.K.Saxena
 

 
Hon'ble Sudhir Agarwal,J.

As prayed, list this case in the next cause list.

Order Date :- 13.11.2014

SKS

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