Amit @ Debu vs State Of U.P.
2014 Latest Caselaw 8433 ALL

Citation : 2014 Latest Caselaw 8433 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Amit @ Debu vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33589 of 2014
 

 
Applicant :- Amit @ Debu
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Rajesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by learned AGA is taken on record.

It has been pointed out by learned AGA that two bail applications have been filed by the applicant in the same crime and for the same offences.

List after six weeks.

Order Date :- 13.11.2014

Ajay

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