Kanhaiya vs State Of U.P.
2014 Latest Caselaw 8415 ALL

Citation : 2014 Latest Caselaw 8415 ALL
Judgement Date : 13 November, 2014

Allahabad High Court

Kanhaiya vs State Of U.P. on 13 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 34851 of 2014
 

 
Applicant :- Kanhaiya
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shivnath Singh Yadav,R.C.Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard Sri R.C.Yadav, learned counsel for the applicant and Sri Nitin Srivastava, learned AGA for the State.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 13.11.2014

Ajay

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