Ram Naresh vs State Of U.P. And Another
2014 Latest Caselaw 8367 ALL

Citation : 2014 Latest Caselaw 8367 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Ram Naresh vs State Of U.P. And Another on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3233 of 2014
 

 
Revisionist :- Ram Naresh
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Anurag Dubey
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Heard learned counsel for the revisionist.

Let certified copy of F.I.R. be filed within two weeks.

List/put on 30.11.2014 as fresh.

Order Date :- 12.11.2014

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