Pratipal vs State Of U.P.
2014 Latest Caselaw 8364 ALL

Citation : 2014 Latest Caselaw 8364 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Pratipal vs State Of U.P. on 12 November, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29746 of 2014
 

 
Applicant :- Pratipal
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Ray Sahab Yadav,Surendra Kumar Yadav
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Counter affidavit filed by the State is taken on record.

Learned counsel for the applicant prays for and is allowed three weeks' time to file rejoinder affidavit.

List thereafter.

Order Date :- 12.11.2014

SKS

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