Mishri Lal Yhan And Another vs State Of U.P. And 3 Others
2014 Latest Caselaw 8357 ALL

Citation : 2014 Latest Caselaw 8357 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Mishri Lal Yhan And Another vs State Of U.P. And 3 Others on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3208 of 2014
 

 
Revisionist :- Mishri Lal Yhan And Another
 
Opposite Party :- State Of U.P. And 3 Others
 
Counsel for Revisionist :- R.L. Verma,C.B. Verma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Admit and register criminal revision.

Learned A.G.A. has accepted notice on behalf of opposite party no.1 State of U.P.

Issue notice to opposite party nos.2, 3 and 4.

Summon the records of trial court.

List on 30.1.2015 for hearing.

Order Date :- 12.11.2014

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