Committee Of Management & Another vs Jt. D.E. & Others
2014 Latest Caselaw 8343 ALL

Citation : 2014 Latest Caselaw 8343 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Committee Of Management & Another vs Jt. D.E. & Others on 12 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26155 of 1998
 

 
Petitioner :- Committee Of Management & Another
 
Respondent :- Jt. D.E. & Others
 
Counsel for Petitioner :- H.S. Nigam,S.D. Shukla
 
Counsel for Respondent :- S.C.,Bipin Behari,R.C. Yadav,S.B. Shukla
 

 
Hon'ble Rajan Roy,J.

Heard in part.

Put up for further hearing day after tomorrow.

Order Date :- 12.11.2014

M.A.A.

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