Citation : 2014 Latest Caselaw 8342 ALL
Judgement Date : 12 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL REVISION No. - 3210 of 2014 Revisionist :- Ajay Rajbhar (Minor) Opposite Party :- State Of U.P. And Another Counsel for Revisionist :- Raj Kumar Counsel for Opposite Party :- Govt.Advocate Hon'ble Akhtar Husain Khan,J.
Admit and register criminal revision.
Learned A.G.A. has accepted notice on behalf of opposite party no.1 State of U.P.
Issue notice to opposite party no.2.
Counter affidavit may be filed within three weeks. Rejoinder affidavit may be filed within a week thereafter.
List on 19.12.2014 for hearing.
Order Date :- 12.11.2014
RU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!