Uma Shankar vs The State Of U.P. And Another
2014 Latest Caselaw 8325 ALL

Citation : 2014 Latest Caselaw 8325 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Uma Shankar vs The State Of U.P. And Another on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL REVISION No. - 3204 of 2014
 

 
Revisionist :- Uma Shankar
 
Opposite Party :- The State Of U.P. And Another
 
Counsel for Revisionist :- Bhupendra Pal Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Admit and register criminal revision.

Learned A.G.A. has accepted notice on behalf of opposite party no.1 State of U.P.

Issue notice to opposite party no.2.

Summon the records of trial court.

List on 19.1.2015 for hearing.

Order Date :- 12.11.2014

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