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Desh Deepak Yadav vs State Of U.P. & 5 Others
2014 Latest Caselaw 8321 ALL

Citation : 2014 Latest Caselaw 8321 ALL
Judgement Date : 12 November, 2014

Allahabad High Court
Desh Deepak Yadav vs State Of U.P. & 5 Others on 12 November, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 58103 of 2014
 

 
Petitioner :- Desh Deepak Yadav
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Sukhendu Pal Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Supplementary affidavit filed today, the same may be placed on record. Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.

List thereafter.

Order Date :- 12.11.2014

OP

 

 

 
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