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Amar Pal Singh vs State Of U.P. & 4 Others
2014 Latest Caselaw 8317 ALL

Citation : 2014 Latest Caselaw 8317 ALL
Judgement Date : 12 November, 2014

Allahabad High Court
Amar Pal Singh vs State Of U.P. & 4 Others on 12 November, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 57443 of 2014
 

 
Petitioner :- Amar Pal Singh
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Ganesh Prajapati
 
Counsel for Respondent :- C.S.C.,Amresh Singh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel states that despite letter being sent to S.D.M., Tehsil Jalalabad, District Shahjahanpur, but no instruction has been received. He prays further one week time to seek instruction and may file counter affidavit.

Put up on 18.11.2014 as fresh. On that day, counter affidavit may be filed failing which the respondent no. 3-S.D.M., Tehsil Jalalabad, District Shahjahanpur shall appear in person.

Order Date :- 12.11.2014

OP

 

 

 
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