Smt. Ritu Tyagi vs State Of U.P. And 3 Others
2014 Latest Caselaw 8308 ALL

Citation : 2014 Latest Caselaw 8308 ALL
Judgement Date : 12 November, 2014

Allahabad High Court

Smt. Ritu Tyagi vs State Of U.P. And 3 Others on 12 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL U/S 378 CR.P.C. No. - 3812 of 2014
 

 
Appellant :- Smt. Ritu Tyagi
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Appellant :- Avnish Kumar Srivastava
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for appellant-complainant appeared.

Learned counsel for respondents accused appeared and filed vaklatnama. The vakalatnama is taken on record.

List on 6.1.2015 for hearing.

Respondent nos.2, 3 and 4 namely Amit Tyagi, Raj Kishor Tyagi and Smt. Pushpa Devi are present before Court. Their personal attendance is dispensed with till further orders of this Court.

Order Date :- 12.11.2014

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