Akhilesh Kumar Singh vs State Of U.P. & Another
2014 Latest Caselaw 8272 ALL

Citation : 2014 Latest Caselaw 8272 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Akhilesh Kumar Singh vs State Of U.P. & Another on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3420 of 2010
 

 
Appellant :- Akhilesh Kumar Singh
 
Respondent :- State Of U.P. & Another
 
Counsel for Appellant :- Rajendra Kumar Pandey,Dr. Archana Pandey,Nikhelesh Kr. Chaudhary
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is over on the request of learned counsel for the appellant.

List in the next cause list showing the name of Ms. Laxmi Srivastava, as counsel for the appellant.

Order Date :- 11.11.2014

SKS

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