Jitendra Kumar vs State Of U.P. Thru Secy. Basic ...
2014 Latest Caselaw 8268 ALL

Citation : 2014 Latest Caselaw 8268 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Jitendra Kumar vs State Of U.P. Thru Secy. Basic ... on 11 November, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 23035 of 2009
 

 
Petitioner :- Jitendra Kumar
 
Respondent :- State Of U.P. Thru Secy. Basic Education And Others
 
Counsel for Petitioner :- Vijay Singh Sengar,B.P. Singh,B.R.Singh,M.C. Chaturvedi,V.K. Srivastava
 
Counsel for Respondent :- C.S.C.,A.N.Rai,B. Ram,K.K.Chand,S.K. Verma,S.P.Pandey,Sanjay Singh,Sushil Kumar Srivastava
 

 
Hon'ble Abhinava Upadhya,J.

On the request of the learned counsel for the petitioner, list the matter in the next cause list.

Order Date :- 11.11.2014

SKM

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