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Sardar Manjeet Singh And 2 Ors vs State Of U.P. And Another
2014 Latest Caselaw 8259 ALL

Citation : 2014 Latest Caselaw 8259 ALL
Judgement Date : 11 November, 2014

Allahabad High Court
Sardar Manjeet Singh And 2 Ors vs State Of U.P. And Another on 11 November, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41447 of 2014
 

 
Applicant :- Sardar Manjeet Singh And 2 Ors
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Swetashwa Agarwal,Abhishek Tripathi
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel Sri Rajesh Kumar Kanojia holding brief of Sri Abhishek Tripathi appeared for the applicant.

The case is passed over on his request.

List this case on 8.12.2014.

Order Date :- 11.11.2014

SKS

 

 

 
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