State Of U.P. vs Adil Rasid Kha And Anr.
2014 Latest Caselaw 8235 ALL

Citation : 2014 Latest Caselaw 8235 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

State Of U.P. vs Adil Rasid Kha And Anr. on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL No. - 2313 of 2014
 

 
Appellant :- State Of U.P.
 
Respondent :- Adil Rasid Kha And Anr.
 
Counsel for Appellant :- G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

List on 30.1.2015 alongwith connected Criminal Appeal No. 173 of 2014 for filing of leave to appeal.

Order Date :- 11.11.2014

SKS

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