Smt. Rehana Parveen vs State Of U.P. And Others
2014 Latest Caselaw 8227 ALL

Citation : 2014 Latest Caselaw 8227 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Smt. Rehana Parveen vs State Of U.P. And Others on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 DEFECTIVE No. - 38 of 2011
 

 
Applicant :- Smt. Rehana Parveen
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Satyendra Narayan Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Sri Satyendra Narayan Singh, learned counsel for the applicant.

List in the next cause list.

Order Date :- 11.11.2014

SKS

Download the LatestLaws.com Mobile App