Union Of India vs Kallu @ Kali Charan
2014 Latest Caselaw 8220 ALL

Citation : 2014 Latest Caselaw 8220 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Union Of India vs Kallu @ Kali Charan on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 49 of 2004
 

 
Applicant :- Union Of India
 
Opposite Party :- Kallu @ Kali Charan
 
Counsel for Applicant :- Amarendra Nath Singh,Sanjay Kumar Singh
 
Counsel for Opposite Party :- Aga,S.P. Srivastava
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the request of learned counsel for the appellant.

List in the next cause list.

Order Date :- 11.11.2014

SKS

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