Ranjeet Pal vs Union Of India Thru' Hari Lal ...
2014 Latest Caselaw 8216 ALL

Citation : 2014 Latest Caselaw 8216 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Ranjeet Pal vs Union Of India Thru' Hari Lal ... on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 810 of 2009
 

 
Appellant :- Ranjeet Pal
 
Respondent :- Union Of India Thru' Hari Lal Inspector Customs
 
Counsel for Appellant :- Anurag Khanna,Harish Kumar Tripathi,Rajeev Kumar Singh,Ronak Chaturvedi
 
Counsel for Respondent :- Sanjay Kumar Singh
 

 
Hon'ble Akhtar Husain Khan,J.

Heard argument of learned counsel for the appellant.

List on 17.11.2014 for remaining argument of the appellant as well as the State-Respondent.

Order Date :- 11.11.2014

SKS

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