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M/S Trivedi Travells vs State Of U.P. And Others
2014 Latest Caselaw 8214 ALL

Citation : 2014 Latest Caselaw 8214 ALL
Judgement Date : 11 November, 2014

Allahabad High Court
M/S Trivedi Travells vs State Of U.P. And Others on 11 November, 2014
Bench: Rajes Kumar, Shashi Kant



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 59491 of 2008
 

 
Petitioner :- M/S Trivedi Travells
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N. Maurya,K.K. Pandey,Maheep Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Four weeks and no more is allowed to the learned Standing Counsel to file counter affidavit. List immediately thereafter.

Order Date :- 11.11.2014

OP

 

 

 
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