Saturday, 02, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

State Of U.P. Thro Secy.Trade Tax & ... vs Basant Lal & Anr
2014 Latest Caselaw 8207 ALL

Citation : 2014 Latest Caselaw 8207 ALL
Judgement Date : 11 November, 2014

Allahabad High Court
State Of U.P. Thro Secy.Trade Tax & ... vs Basant Lal & Anr on 11 November, 2014
Bench: Imtiyaz Murtaza, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 1
 
Case :- SERVICE BENCH No. - 238 of 2005
 
Petitioner :- State Of U.P. Thro Secy.Trade Tax & 3 Ors
 
Respondent :- Basant Lal & Anr
 
Counsel for Petitioner :- Standing Council
 
Counsel for Respondent :- Csc,S L Mishra,S.P.Dubey
 

 
Hon'ble Imtiyaz Murtaza,J.

Hon'ble Ritu Raj Awasthi,J.

The case called out.

Writ petition is listed under the heading of "Oldest Cases And/Or Cases Classified As Likely To Be Infructuous" in the cause list. No objection has been filed.

The writ petition is dismissed as having become infructuous.

Interim order, if any, stands discharged.

Order Date :- 11.11.2014

Shahnaz

 

 

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter