Surendra Kumar vs State Of U.P. & Another
2014 Latest Caselaw 8206 ALL

Citation : 2014 Latest Caselaw 8206 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Surendra Kumar vs State Of U.P. & Another on 11 November, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 13319 of 2014
 

 
Petitioner :- Surendra Kumar
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- Anand Kumar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Sri Pankaj Rai, learned Additional Chief Standing Counsel, states that he may be allowed 10 days further time to file supplementary counter affidavit to give the complete details of number of notified fair price shops in the concerned Tehsil and in Vikas Khand with reference to the reservation.

List on 27.11.2014.

Order Date :- 11.11.2014

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