Sita Ram vs State Of U.P. & Others
2014 Latest Caselaw 8202 ALL

Citation : 2014 Latest Caselaw 8202 ALL
Judgement Date : 11 November, 2014

Allahabad High Court

Sita Ram vs State Of U.P. & Others on 11 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 378 No. - 43 of 2005
 

 
Applicant :- Sita Ram
 
Opposite Party :- State Of U.P. & Others
 
Counsel for Applicant :- S.K. Dwivedi
 
Counsel for Opposite Party :- Govt. Advocate,A.K. Singh
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri S.K. Dwivedi, learned counsel for the appellant.

List in the next cause list.

Order Date :- 11.11.2014

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