Ajay Kumar Singh vs Mr. Ajay Kumar Upadhyay District ...
2014 Latest Caselaw 8184 ALL

Citation : 2014 Latest Caselaw 8184 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Ajay Kumar Singh vs Mr. Ajay Kumar Upadhyay District ... on 10 November, 2014

Bench: Devendra Kumar Upadhyaya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 10
 

 
Case :- CONTEMPT No. - 1615 of 2014
 

 
Applicant :- Ajay Kumar Singh
 
Opposite Party :- Mr. Ajay Kumar Upadhyay District Magistrate Distt. Gonda
 
Counsel for Applicant :- Rajendra Prasad Yadav
 
Counsel for Opposite Party :- C S C
 

 
Hon'ble Devendra Kumar Upadhyaya,J.

Pursuant to the earlier order passed by this Court, representation of the petitioner has been decided by the District Magistrate, Gonda by means of an order dated 08.11.2014. A copy of the same has been produced by the learned Standing Counsel today, which is taken on record.

Accordingly, since the order passed by the Writ Court has been complied with, the instant contempt petition is hereby dismissed.

Notice issued, if any, earlier shall stand discharged.

Order Date :- 10.11.2014

akhilesh/-

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