Desh Deepak Srivastava vs State Of U.P. Thru' Secretary, ...
2014 Latest Caselaw 8182 ALL

Citation : 2014 Latest Caselaw 8182 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Desh Deepak Srivastava vs State Of U.P. Thru' Secretary, ... on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 368 of 2006
 

 
Appellant :- Desh Deepak Srivastava
 
Respondent :- State Of U.P. Thru' Secretary, Secondary Education & Others
 
Counsel for Appellant :- Sanaullah,A.D.Saunders
 
Counsel for Respondent :- C.S.C.,K.C. Shukla,R.K. Ojha,S.B.Singh
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

Sri Santosh Goel has put up appearance on behalf of respondent no. 7.

List this case in the next cause list amongst the top five cases showing the name of Sri Santosh Goel as counsel for the respondent.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran)

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