Basdeo Prajpati vs State Of U.P.
2014 Latest Caselaw 8171 ALL

Citation : 2014 Latest Caselaw 8171 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Basdeo Prajpati vs State Of U.P. on 10 November, 2014

Bench: Karuna Nand Bajpayee




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 44
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 36689 of 2014
 

 
Applicant :- Basdeo Prajpati
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- M.K. Madhukar,Sanjay Kumar Yadav
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Karuna Nand Bajpayee,J.

Heard learned counsel for the applicant and learned AGA.

Learned AGA prays for and is allowed three weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List after expiry of the aforesaid period.

Order Date :- 10.11.2014

Sanjeev

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