Uttam Singh vs State Of U.P.And Others
2014 Latest Caselaw 8155 ALL

Citation : 2014 Latest Caselaw 8155 ALL
Judgement Date : 10 November, 2014

Allahabad High Court

Uttam Singh vs State Of U.P.And Others on 10 November, 2014

Bench: Vineet Saran, Vivek Kumar Birla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL DEFECTIVE No. - 1006 of 2011
 

 
Appellant :- Uttam Singh
 
Respondent :- State Of U.P.And Others
 
Counsel for Appellant :- Rajeev Trivedi,Vikram D. Chaudhary
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

List this case in the next cause list, by which time counter affidavit to the substitution application may be filed.

Order Date :- 10.11.2014

SKS

(Vivek Kumar Birla, J) (Vineet Saran, J)

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