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Shri Krishan Pandey vs State Of U.P. And Others
2014 Latest Caselaw 8147 ALL

Citation : 2014 Latest Caselaw 8147 ALL
Judgement Date : 10 November, 2014

Allahabad High Court
Shri Krishan Pandey vs State Of U.P. And Others on 10 November, 2014
Bench: Vineet Saran, Vivek Kumar Birla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 37
 

 
Case :- SPECIAL APPEAL No. - 990 of 2014
 

 
Appellant :- Shri Krishan Pandey
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Anand Kumar Pandey
 
Counsel for Respondent :- C.S.C.,Sanjay Chaturvedi
 

 
Hon'ble Vineet Saran,J.

Hon'ble Vivek Kumar Birla,J.

As prayed two weeks' time and no more is granted to the learned counsel for the appellant to file rejoinder affidavit.

List thereafter.

Order Date :- 10.11.2014

SKS

                                 (Vivek Kumar Birla, J)     (Vineet Saran, J) 

 

 

 
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