Ramesh Kumar Singh And 6 Ors vs State Of U.P. And 2 Others
2014 Latest Caselaw 8130 ALL

Citation : 2014 Latest Caselaw 8130 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Ramesh Kumar Singh And 6 Ors vs State Of U.P. And 2 Others on 7 November, 2014

Bench: Vikram Nath




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 41
 

 
Case :- APPLICATION U/S 482 No. - 45207 of 2014
 

 
Applicant :- Ramesh Kumar Singh And 6 Ors
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Ashok Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Vikram Nath,J.

The Correction Application No.358339 of 2014 is allowed.

Learned counsel for the applicant is permitted to make necessary incorporation during course of the day.

The judgment/order dated 29.10.2014 will stand corrected as follows-

On page first in line '16th' figure '1401' should be read as '1400'.

Order Date :- 7.11.2014

RPS

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