Budhi Sharan Bhartiya And Another vs State Of U.P. And 4 Ors
2014 Latest Caselaw 8129 ALL

Citation : 2014 Latest Caselaw 8129 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Budhi Sharan Bhartiya And Another vs State Of U.P. And 4 Ors on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 57288 of 2014
 

 
Petitioner :- Budhi Sharan Bhartiya And Another
 
Respondent :- State Of U.P. And 4 Ors
 
Counsel for Petitioner :- Nisar Uddin,Hira Lal
 
Counsel for Respondent :- C.S.C.,B.P. Singh
 

 
Hon'ble Rajan Roy,J.

Put up this case on 10th November, 2014.

Order Date :- 7.11.2014

M.A.A.

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