Pradeep Singh Kaktiyar vs V.C. & Another
2014 Latest Caselaw 8128 ALL

Citation : 2014 Latest Caselaw 8128 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Pradeep Singh Kaktiyar vs V.C. & Another on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13363 of 1996
 

 
Petitioner :- Pradeep Singh Kaktiyar
 
Respondent :- V.C. & Another
 
Counsel for Petitioner :- S.C.Srivastava,R. Mawar,S.S.Sachan
 
Counsel for Respondent :- C.S.C.,A.K.Yadav,S N Singh
 

 
Hon'ble Rajan Roy,J.

Put up before another Bench after seeking nomination from Hon'ble the Chief Justice.

Order Date :- 7.11.2014

M.A.A.

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