Pawan Kumar Jain, Prop. M/S Pawan ... vs Union Of India Thru' Ministry Of ...
2014 Latest Caselaw 8126 ALL

Citation : 2014 Latest Caselaw 8126 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Pawan Kumar Jain, Prop. M/S Pawan ... vs Union Of India Thru' Ministry Of ... on 7 November, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 30 of 2014
 

 
Applicant :- Pawan Kumar Jain, Prop. M/S Pawan Kumar Jain & Company
 
Opposite Party :- Union Of India Thru' Ministry Of Defence And Another
 
Counsel for Applicant :- Swapnil Kumar
 
Counsel for Opposite Party :- A.S.G.I.,Rajnish Kumar Rai
 

 
Hon'ble Suneet Kumar,J.

Impleadment application filed today is taken on record.

Sri R.K. Rai prays for and is granted two weeks time to file objection.

List thereafter.

Order Date :- 7.11.2014

SKS

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