Shiv Prasad vs State Of U.P. & 5 Others
2014 Latest Caselaw 8123 ALL

Citation : 2014 Latest Caselaw 8123 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Shiv Prasad vs State Of U.P. & 5 Others on 7 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 39070 of 2014
 

 
Petitioner :- Shiv Prasad
 
Respondent :- State Of U.P. & 5 Others
 
Counsel for Petitioner :- Raj Kumar
 
Counsel for Respondent :- Govt. Advocate,Rakesh Kumar Pandey
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri Raj Kumar, learned counsel for petitioner.

List on 1.12.2014 peremptorily for hearing. No further adjournment shall be given on any ground.

Order Date :- 7.11.2014

Download the LatestLaws.com Mobile App