Mukesh Mittal vs General Manager Union Bank Of ...
2014 Latest Caselaw 8119 ALL

Citation : 2014 Latest Caselaw 8119 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Mukesh Mittal vs General Manager Union Bank Of ... on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 44121 of 1999
 

 
Petitioner :- Mukesh Mittal
 
Respondent :- General Manager Union Bank Of India & Others
 
Counsel for Petitioner :- K.C. Sinha,D.C. Mishra,Rahul Mishra
 
Counsel for Respondent :- V.R. Agarwal,Vivek Rai
 

 
Hon'ble Rajan Roy,J.

The matter pertains to the termination of a Bank Manager, therefore, it is cognizable by Division Bench.

Lay before appropriate Bench in the next cause list.

Order Date :- 7.11.2014

M.A.A.

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