Jata Shanker Misra vs Assistant General Manager ...
2014 Latest Caselaw 8117 ALL

Citation : 2014 Latest Caselaw 8117 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Jata Shanker Misra vs Assistant General Manager ... on 7 November, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30277 of 2000
 

 
Petitioner :- Jata Shanker Misra
 
Respondent :- Assistant General Manager Banares State Bank Ltd.& Others
 
Counsel for Petitioner :- Suman Sirohi,Sumati Rani Gupta
 
Counsel for Respondent :- N.Sinha,Ashok Trivedi
 

 
Hon'ble Rajan Roy,J.

A request for adjournment has been made on behalf of Sri R.C. Singh, learned counsel for the petitioner. Sri Ashok Trivedi, learned Advocate is present for the respondent.

List this date in the next case list peremptorily.

On the next case the case shall be heard in the first round.

Learned counsel for the petitioner shall provide a copy of the rejoinder affidavit to Sri Trivedi before the next date.

Order Date :- 7.11.2014

M.A.A.

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