The Commissioner,Commercial Tax vs S/S Adil Stone Crusher
2014 Latest Caselaw 8116 ALL

Citation : 2014 Latest Caselaw 8116 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

The Commissioner,Commercial Tax vs S/S Adil Stone Crusher on 7 November, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- SALES/TRADE TAX REVISION DEFECTIVE No. - 73 of 2010
 

 
Applicant :- The Commissioner,Commercial Tax
 
Opposite Party :- S/S Adil Stone Crusher
 
Counsel for Applicant :- S.C.
 
Counsel for Opposite Party :- Jamal Ali
 

 
Hon'ble Suneet Kumar,J.

Sri Lokesh Mittal and Sri Adil Jamal prays and are granted three weeks' time to file objection to the delay condonation application.

Order Date :- 7.11.2014

SKS

Download the LatestLaws.com Mobile App