Citation : 2014 Latest Caselaw 8115 ALL
Judgement Date : 7 November, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 7688 of 1991 Petitioner :- Rakesh Kumar Respondent :- Commissioner & Others Counsel for Petitioner :- R.P. Tiwari,B.P. Tewari,Brijendra Kumar,S. Singh,Upendra Singh Counsel for Respondent :- S.C. Hon'ble Rajan Roy,J.
List this case in the next cause list.
Order Date :- 7.11.2014
M.A.A.
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