Mohammad Qamar vs State Of U.P.
2014 Latest Caselaw 8104 ALL

Citation : 2014 Latest Caselaw 8104 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Mohammad Qamar vs State Of U.P. on 7 November, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 1656 of 2014
 

 
Appellant :- Mohammad Qamar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vishal Mohan Gupta,Mohd. Umar Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for appellant the case is passed over for the day.

List on 2.12.2014 for hearing.

Order Date :- 7.11.2014

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