Sri Ajay Rastogi And Others vs Sri Atul Gupta And Others
2014 Latest Caselaw 8099 ALL

Citation : 2014 Latest Caselaw 8099 ALL
Judgement Date : 7 November, 2014

Allahabad High Court

Sri Ajay Rastogi And Others vs Sri Atul Gupta And Others on 7 November, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 79 of 2007
 

 
Applicant :- Sri Ajay Rastogi And Others
 
Opposite Party :- Sri Atul Gupta And Others
 
Counsel for Applicant :- K.K.Arora,Pankaj Agarwal
 
Counsel for Opposite Party :- Anil Kumar,Pankaj Dubey,Pankaj Srivastava,Prabhakar Dwivedi
 

 
Hon'ble Suneet Kumar,J.

List this case in the additional cause list on 13.11.2014.

Order Date :- 7.11.2014

SKS

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